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What's New
RBI Bulletin – February 2025
Launch of the RBIDATA Mobile App by RBI
Governor, Reserve Bank of India meets MD & CEOs of Select NBFCs at Mumbai on February 13, 2025
Removal of Supervisory Restrictions: Kotak Mahindra Bank Limited
Credit line on UPI – Extending the scope of Small Finance Banks (SFBs)
Issue of ₹50 Denomination Banknotes in Mahatma Gandhi (New) Series bearing the signature of Shri Sanjay Malhotra, Governor
All Agency Banks to remain open for public on March 31, 2025 (Monday)
Finance Minister addresses the Central Board of Directors of Reserve Bank of India
Additional Factor of Authentication (AFA) for cross-border Card Not Present (CNP) transactions – Draft Directions
RBI releases the results of Forward Looking Surveys
Access of SEBI-registered non-bank brokers to NDS-OM
Change in Bank Rate
Standing Liquidity Facility for Primary Dealers
Working Group on ‘Comprehensive review of trading and settlement timings of markets regulated by the Reserve Bank’
Liquidity Adjustment Facility - Change in rates
Governor’s Statement: February 7, 2025
Statement on Developmental and Regulatory Policies
Monetary Policy Statement, 2024-25 Resolution of the Monetary Policy Committee February 5 to 7, 2025
Withdrawal of ₹2000 Denomination Banknotes – Status
Framework for imposing monetary penalty and compounding of offences under the Payment and Settlement Systems Act, 2007
RBI appoints an Advisory Committee to advise the Administrator of Aviom India Housing Finance Private Limited
Application for initiation of Corporate Insolvency Resolution Process (“CIRP”) against Aviom India Housing Finance Private Limited filed under the Insolvency and Bankruptcy Code, 2016
RBI – Digital Payments Index for September 2024
Regulatory Sandbox: On Tap application on theme ‘Retail Payments’ – Completion of Test Phase
Private Placement of Non-Convertible Debentures (NCDs) with maturity period of more than one year by HFCs – Review of guidelines
RBI to inject liquidity through USD/INR Buy/Sell Swap auction
RBI publishes Payment System Report, December 2024
Governor, Reserve Bank of India meets MD & CEOs of Public and Private Sector Banks
RBI announces measures to manage liquidity conditions
Supersession of the Board of Directors and Appointment of Administrator – Aviom India Housing Finance Private Limited
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