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REGULATING NON-BANKING

This role is, perhaps, the most unheralded aspect of our activities, yet it remains among the most critical. This includes ensuring credit availability to the productive sectors of the economy, establishing institutions designed to build the country’s financial infrastructure, expanding access to affordable financial services and promoting financial education and literacy.

Press Release


PDF document (156 kb)
Date : Jan 11, 2017
RBI cancels Certificate of Registration of 7 NBFCs

The Reserve Bank of India (RBI) has cancelled the certificate of registration of the following non-banking financial companies (NBFCs). The Reserve Bank, in exercise of the powers conferred on it under Section 45-IA (6) of the Reserve Bank of India Act, 1934.

Sr.
No.
Name of the Company Registered Office Address CoR No. Issued On Cancellation Order Date
1 M/s Virk Hire Purchase Limited 88, Kapurthala Road, Jalandhar – 144008 (Punjab) A-06.00467 June 08, 2007 November 04, 2016
2 M/s Thakar Investments Limited A-6, Sector-2, New Shimla – 171009 (Himachal Pradesh) A-06.00450 July 16, 2007 November 18, 2016
3 M/s Trackway Securities and Finance Private Limited 24, Commercial Complex, Housing Board Colony, Katni – 483501 (Madhya Pradesh) B-03.00015 February 20, 1998 November 25, 2016
4 M/s Jindal Integrated Lea-Co-Fin Limited (Presently Kashyap Tele-Medicines Limited) 2nd Floor, Pushpawati Building No. 2, Chandanwadi, Girgaon Road, Mumbai – 400002 13.00881 May 26, 1998 November 25, 2016
5 M/s Kolon Investment Private Limited 417-419, ‘Midas’, Sahar Plaza, 4th Floor, Mathurdas Vasanji Road, Andheri (East), Mumbai – 400059 13.00975 August 12, 1998 November 25, 2016
6 M/s Vax Housing Finance Corporation Limited 301, Simandhar Estate, Near Sakar-III, Income Tax, Ahmedabad – 380014 B.01.00402 March 06, 2002 December 09, 2016
7 M/s Ankit Tracom Private Limited 23, Commercial Complex, Housing Board Colony, Katni – 483504 (Madhya Pradesh) B.03.00172 November 26, 2009 December 19, 2016

As such, the above companies cannot transact the business of a Non-Banking Financial Institution, as defined in clause (a) of Section 45-I of the RBI Act, 1934.

Ajit Prasad
Assistant Adviser

Press Release : 2016-2017/1852


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